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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(c) in Jammu and Kashmir Legal Services Authorities Act, 1997

(c)the number, experience and qualifications of members of the High Court Legal Services Committee under clause be of sub-section (2) of section 6 ;