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State of Sikkim - Section

Section 116 in The Sikkim Police Act, 2008

116. Guidelines of Bureau of Police Research etc. to be taken into consideration for Training.

In upgrading their training infrastructure as well as the content and methodologies of training courses, the training institutions shall take maximum advantage of the standards and practices evolved or guidelines issued by organizations such as the Bureau of Police Research and Development of Government of India, and the National Police Academy.