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Union of India - Section

Section 95 in The Indian Electricity Rules, 1956

95. Voltage of supply to vehicle .-No person shall supply energy at high or extra-high voltage to any trolley-wire or other conductor used in direct electrical and mechanical connection with any vehicle, except with the written approval of the Central or the State Government, as the case may be, and subject to such conditions as the State Government may think reasonable and proper in the circumstances.