Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(d) in The Coastal Aquaculture Authority Act, 2005

(d)for the construction and operation of coastal aquaculture farms within the coastal areas under clause (a) of sub- section (1) of section 11;