Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)The holder of the driving licence shall furnish to the Licensing Authority three clear copies of recent photograph of himself in passport size.