Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(c) in The Fertilizer (Control) Order, 1985

(c)if he has been convicted of an offence under the Act, or any Order made thereunder within three years immediately preceding the date of making the application ; or