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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(c) in The Orissa Animal Contagious Diseases Rules, 1957

(c)The whole of the box area and fittings shall be thoroughly scrubbed with hot water and brush and then thoroughly soaked with phenyle solution in the proportion of one quart to ten gallons of water followed by a thorough sprinkling with lime wash to which five per cent of carbolic acid has been added.