Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 86 in The Bombay Dentists Rules, 1951 86. An account shall be opened in the Bank of [..................] [To be filled in.] in the name of the Council and all the moneys of the Council shall be deposited in the Bank, subject to the reservation mentioned in rule 87.
