Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act] State of Bihar - Subsection Section 92(4)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (a)To formulate and implement programmes and schemes necessary for the welfare, rehabilitation and restoration of juveniles or children;