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State of Arunachal Pradesh - Section

Section 30 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

30. Confirmation of the table of revenue-rates.

(1)The Government may confirm the table of revenue-rates submitted to him by the settlement officer with such modifications, if any, as it may consider necessary.
(2)The table of revenue-rates confirmed under sub-section (1) shall be finally published in the official Gazette.