Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(3)(ii) in The Mumbai Metropolitan Region Development Authority Act, 1974 (ii)planning and implementation of projects and schemes of the Authority including approval or rejection of such projects and schemes;