Delhi High Court - Orders
Satula Devi vs Umesh Sharma & Ors on 15 December, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~28.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 475/2021
SATULA DEVI ..... Appellant
Through: Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Ms. Deepeika Kalia, Mr.
Kapish Seth, Mr. Mrityunjay Singh, Mr. Akshay
Dev, Ms. Alankriti Dwivedi, Advocates.
Versus
UMESH SHARMA & ORS. ..... Respondents
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. D. Abhinav Rao, Advocate for R-1 and 3.
Mr. B. Shravanth Shanker, Advocate for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.12.2021 C.M. No.45249-250/2021 (exemptions) Allowed, subject to all just exceptions. The applications are disposed of. LPA 475/2021 & C.Ms. No. 45248/2021(stay), 45251/2021 (delay) Issue notice.
Mr. D. Abhinav Rao, learned counsel accepts notice on behalf of Respondents No.1 and 3.
LPA 475/2021 Page 1 of 2.
Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.12.2021 16:08:17Mr. B. Shravanth Shanker, learned counsel accepts notice on behalf of Respondent No.2.
Notice be issued to Respondents No. 4 to 6, through ordinary process, returnable on 21.12.2021.
CHIEF JUSTICE
JYOTI SINGH, J
DECEMBER 15, 2021
„anb‟
LPA 475/2021 Page 2 of 2.
Signature Not Verified
Digitally Signed By:AMIT
NARAYAN BHARTHUAR
Signing Date:22.12.2021
16:08:17