Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 267B in The General Rules (Civil), 1957 267B. [ Register of break numbers. [Substituted by Notification No. 123/VIII-b-276, dated 10-2-1981, w.e.f. 3-10-1981.] - The Head Copyist shall maintain a register in Form No. 31-B relating to breaking of serials of the applications for copies.]
