Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10C] [Entire Act] State of Assam - Subsection Section 10C(ii) in Assam Khadi and Village Industries Board Act, 1955 (ii)be responsible for all matters of the Board including general supervision for the implementation of the Board's Plan and Programme ;
