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Himachal Pradesh High Court

Ram Krishan vs . Brij Paul Singh & Ors. on 27 June, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ram Krishan Vs. Brij Paul Singh & Ors.

FAO No.477of 2018 .

27.6.2022 Present: Mr. Naresh Sharma, Advocate,for the appellant.

Mr. P.S. Chandel, Advocate, for respondent No.1, though stated to be dead.

Learned counsel for the appellant seeks more time to take consequential steps for the service of LRs of deceased respondent No.1. As per office report, steps for the service of respondent No. 2 not taken. Be taken within one week. Thereafter, notice be issued to respondent No.2 returnable within four weeks. List thereafter.

(Chander Bhusan Barowalia) Judge 27th June, 2022 (Guleria) ::: Downloaded on - 27/06/2022 20:05:24 :::CIS