Supreme Court - Daily Orders
Arvind Kumar Yadav vs U.P. Police Recruitment And Promotion ... on 16 January, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.37 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 615/2017
(Arising out of impugned final judgment and order dated 05/12/2016
in SA No. 762/2016 passed by the High Court Of Judicature at
Allahabad)
ARVIND KUMAR YADAV Petitioner(s)
VERSUS
U.P. POLICE RECRUITMENT AND PROMOTION BOARD AND ORS.Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 16/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. S.R.Singh, Sr. Adv.
Mr. Mangal Prasad, Adv.
Mr. Kunal Yadav, Adv.
Ms. Shweta Yadav, Adv.
Mr. Yash Pal Dhingra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
(Shashi Sareen) (Suman Jain) AR-cum-PS Signature Not Verified Court Master Digitally signed by SHASHI SAREEN Date: 2017.01.16 16:41:17 IST Reason: