Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tripura - Subsection Section 26(1) in Tripura Police Act, 2007 (1)Non-official members would be entitled to such remuneration or allowances as may be notified by the State Government from time to time.
