Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India, Min. Of Law. on 4 August, 2015
Bench: Dipak Misra, Prafulla C. Pant
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ITEM NO.1 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 184/2014
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MIN. OF LAW& ORS. Respondent(s)
WITH
W.P.(Crl.) No. 8/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 19/2015
(With appln.(s) for vacating stay and appln.(s) for stay and
Office Report)
T.P.(Crl.) No. 102-105/2015
(With appln.(s) for stay and Office Report)
T.P.(Crl.) No. 94-101/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 56/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 64/2015
(With appln.(s) for stay and Office Report)
W.P.(C) No. 218/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 62/2015
(With appln.(s) for vacating stay and permission to bring
additional facts and documents on record and ex-parte stay and
Office Report)
W.P.(Crl.) No. 63/2015
(With appln.(s) for stay and Office Report)
SLP(Crl) No. 2295/2015
(With appln.(s) for exemption from filing O.T. and c/delay in
refiling SLP and Interim Relief and Office Report)
W.P.(Crl.) No. 67/2015
(With appln.(s) for exemption from filing O.T. and ex-parte stay
and Office Report)
W.P.(Crl.) No. 79/2015
(With appln.(s) for ad-interim ex-parte stay and Office Report)
W.P.(Crl.) No. 73/2015
(With appln.(s) for interim stay and Office Report)
Signature Not Verified
W.P.(Crl.) No. 82/2015
Digitally signed by
(With Office Report)
Gulshan Kumar Arora
Date: 2015.08.04
17:48:11 IST
W.P.(Crl.) No. 80/2015
Reason:
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 77/2015
(With appln.(s) for stay and Office Report)
2
W.P.(Crl.) No. 91/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 98/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 106/2015
(With Office Report)
W.P.(Crl.) No. 96/2015
(With appln.(s) for ex-parte stay and Office Report)
SLP(Crl) No. 3749/2015
(With appln.(s) for bringing subsequent events on record and
filing addl. documents and exemption from filing c/c of the
impugned judgment and exemption from filing O.T. and Office
Report)
W.P.(Crl.) No. 110/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 121/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 120/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 117/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 118/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 116/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 119/2015
(With appln.(s) for stay and exemption from filing O.T. and Office
Report)
Date : 04/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
Mr. K. Parasaran, Sr. Adv. (A.C.)
Mr. Nikhil Swami, Adv.
Mr. Vineet Pandey, Adv.
Ms. Aditi Dani, Adv.
Mr. Ashwin Kumar, Adv.
Ms. Gayathri D.E., Adv.
Ms. Prabha Swami, Adv.
Mr. T.R. Andhyarujina, Sr. Adv. (A.C.)
Mr. soumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Ms. Jesal Wahi, Adv.
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For Petitioner(s) Dr. Subramanian Swamy, Petitioner-in-person
Ms. Roxna Swamy, Adv.
Mr. Yatinder Choudhary, Adv.
WP(Crl.) 67/15 Mr. P.P. Rao, Sr. Adv.
Mr. Harin P. Raval, Sr. Adv.
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Santosh Krishnan, AOR
Mr. G. Balaji, Adv.
Mr. K.C. Mittal, Adv.
Ms. Tarannum Cheema, Adv.
Ms. S. Kumar, Adv.
WP(Crl.) 110/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. D.K. Singh, Adv.
Mr. Pradeep Shukla, Adv.
Mr. Abhijit Sengupta, AOR
WP(Crl.) 62/15 Mr. Arvind Datar, Sr. Adv.
Mr. Tridip Pais, Adv.
Ms. Vrindia Bhandari, Adv.
Mr. Gautam Narayan, AOR
WP(Crl.) 91/15 Mr. Abhinav Mukerji, AOR
WP(Crl.) 120/15 & Mr. Anil Kumar Mishra-I, AOR
WP(Crl.) 121/15
WP(Crl.) 8/15, Mr. G.S. Mani, Adv.
TP(Crl.) 102-105/15 & Mr. P.K. Tripathi, Adv.
TP(Crl.) 94-101/15, Mr. M.M. Kashyap, AOR
WP(Crl.) 19/15 & Ms. Pratibha Jain, AOR
SLP(Crl.)2295/15
WP(Crl.) 56/15 Dr. Rajeev Dhavan, Sr. Adv.
Mr. Trideep Pak, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Chirag M. Shroff, AOR
WP(Crl.) 63/15 & Mr. Ranjit B. Raut, Adv.
WP(Crl.) 64/15 Ms. Bina Gupta, AOR
WP(Crl.) 67/15 Mr. Santosh Krishnan, AOR
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WP(Crl.) 79/15 Mr. Sandeep Kapur, Adv.
Mr. V.P. Sandhu, Adv.
Ms. Niharikaa Karanjawala, Adv.
Mr. Mayank Dutta, Adv.
Mrs. Manik Karanjawala, Adv.
Ms. Apurva Pandey, Adv.
For M/s. Karanjawala & Co.
WP(Crl.) 73/15 Mr. Nikhil Goel, AOR
WP(Crl.) 82/15 Mr. Sachin Patil, AOR
WP(Crl.) 80/15 Mr. Sanjay Hegde,Sr. Adv.
Ms. Varuna Bhandari, Adv.
Mr. Amit Kumar Pathak, Adv.
Mr. B.V. Singh, Adv.
Ms. Ruchi Kohli, AOR
WP(Crl.) 77/15 Mr. R.V. Kameshwaran, AOR
WP(Crl.) 98/15 Mr. Lalit Kumar, AOR
Mr. Surinder Singh, Adv.
Ms. Jaismine Kaur, Adv.
Ms.Tina Ahuja, Adv.
WP(Crl.) 96/15 Mr. Aruneshwar Gupta, AOR
WP(Crl.) 106/15 Mr. Anup J. Bhambani, Adv.
Mr. Mohit Paul, AOR
Mr. apar Gupta, Adv.
Mr. Dushyant Arora, Adv.
Mr. Rizwan, Adv.
WP(Crl.) 119/15 Mr. Pooja Saigal, Adv.
Mr. Snehasish Mukherjee,
Mr. Khyati Sharma, Adv.
For Respondent(s) Mr. P.S. Narasimha, ASG
Ms. V. Mohana, Sr. Adv.
Mr. Tara Chandra Sharma, Adv.
Mr. B. Raghunath, Adv.
Mr. Shridhar Potaraju, Adv.
Ms. Binu Tamba, Adv.
Ms. Sushma Suri, Adv.
Ms. B. Raghunath, Adv.
WP(Crl.) 82/15 Mr. K. Radhakrishna, Sr. Adv.
Mr. S.S. Rawat, Adv.
Mr. D.S. Mahra, AOR
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WP(Crl.) 62/15 Mrs. Madhavi Divan, Adv.
Mr. Nivesh Rastogi, Adv.
Mr. D.S. Mahra, Adv.
WP(Crl.) 62/15 Mr. A.M. Singhvi, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Supriya Juneja, Adv.
Mr. Anandana Handa, Adv.
Mr. Viraj Gandhi, Adv.
Mr. Vinay P. Tripathi, Adv.
Mr. Sourabh Gupta, Adv.
WP 184/14 Mr. P.N. Puri, Adv.
Mr. Abhishek Puri, Adv.
Mr. Dhiraj, Adv.
Ms. Leeeta Dewan Puri, Adv.
Mr. L.N. Rao, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Jayant Patel, Adv.
Mr. Asmit Singh, Adv.
Mr. Gaurav Agrawal, AOR
WP(Crl.) 19/15 Mr. V. Shekhar, Sr. Adv.
Mr. Tarun Gupta, AOR
WP(Crl.) 67/15 Mr. K.K. Venugopal, Sr. Adv.
Mr. M.N. Krishnamani, Sr. Adv.
Mr. Vikramjit Banarjee, Adv.
Mr. S.S. Shamshery, Adv.
Ms. Bhakti Vardhan Singh, Adv.
Mr. Anish Gupta, Adv.
Mr. Anand De, Adv.
Mr. Merusagar Samantaray, AOR
Mr. Vishnu Shankar Jain, Adv.
WP(Crl.) 73/15 Mr. Avijit Roy, AOR
WP(Crl.) 80/15 Mr. Balbir Singh Gupta, AOR
WP(Crl.) 98/15 Ms. Binu Tamta, AOR
SLP (Crl.) 3749/15 & Mr. Mahaling Pandarge, Adv.
WP(Crl.) 67/15 Mr. Nishant Katneshwarkar, Adv.
WP(Crl.) 56/15 Mr. Surender K. Sharma, Adv.
WP(Crl.) 56/15 Respondent No.3-in-person
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WP(Crl.) 62/15 Mr. Ashok Kumar Juneja, Adv.
Mr. Chand Qureshi, Adv.
Mr. Mansoor Ali, Adv.
WP(Crl.) 98/15 Ms. Mumtaj Bhalla, Adv.
Mr. Abhay Kumar, Adv.
WP(Crl.) 218/15 Mr. H.S. Phoolka, Sr. Adv.
Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, Adv.
Ms. Vaishali Mittal, Adv.
Mr. Balwinder Singh Suri, Adv.
Mr. Imran Ali, Adv.
Ms. Damini Chawla, Adv.
SLP(Crl.) 2295/15 Mr. Balwinder Singh Suri, Adv.
WP(Crl.) 64/15 Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
WP(Crl.) 73/15 Mr. Navnit Kumar, Adv.
Ms. Apeksha Sharan, Adv.
For M/s. Corporate Law Group
WP(Crl.) 110/15 Mr. Satish Chandra Mishra, Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing on 05.08.2015.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master