Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Subramanian Swamy vs Union Of India, Min. Of Law. on 4 August, 2015

Bench: Dipak Misra, Prafulla C. Pant

                                              1

  ITEM NO.1                          COURT NO.5                  SECTION X

                            S U P R E M E C O U R T O F        I N D I A
                                    RECORD OF PROCEEDINGS

                         Writ Petition(s)(Criminal)   No(s).    184/2014

  SUBRAMANIAN SWAMY                                                Petitioner(s)

                                             VERSUS

  UNION OF INDIA, MIN. OF LAW& ORS.                                Respondent(s)

  WITH
  W.P.(Crl.) No. 8/2015
  (With appln.(s) for stay and Office Report)
  W.P.(Crl.) No. 19/2015
  (With appln.(s) for vacating stay and appln.(s) for stay and
  Office Report)
  T.P.(Crl.) No. 102-105/2015
  (With appln.(s) for stay and Office Report)
  T.P.(Crl.) No. 94-101/2015
  (With appln.(s) for stay and Office Report)
  W.P.(Crl.) No. 56/2015
  (With appln.(s) for stay and Office Report)
  W.P.(Crl.) No. 64/2015
  (With appln.(s) for stay and Office Report)
  W.P.(C) No. 218/2015
  (With appln.(s) for stay and Office Report)
  W.P.(Crl.) No. 62/2015
  (With appln.(s) for vacating stay and permission to bring
  additional facts and documents on record and ex-parte stay and
  Office Report)
  W.P.(Crl.) No. 63/2015
  (With appln.(s) for stay and Office Report)
  SLP(Crl) No. 2295/2015
  (With appln.(s) for exemption from filing O.T. and c/delay in
  refiling SLP and Interim Relief and Office Report)
  W.P.(Crl.) No. 67/2015
  (With appln.(s) for exemption from filing O.T. and ex-parte stay
  and Office Report)
  W.P.(Crl.) No. 79/2015
  (With appln.(s) for ad-interim ex-parte stay and Office Report)
  W.P.(Crl.) No. 73/2015
  (With appln.(s) for interim stay and Office Report)
Signature Not Verified
  W.P.(Crl.) No. 82/2015
Digitally signed by

  (With Office Report)
Gulshan Kumar Arora
Date: 2015.08.04
17:48:11 IST
  W.P.(Crl.) No. 80/2015
Reason:


  (With appln.(s) for ex-parte stay and Office Report)
  W.P.(Crl.) No. 77/2015
  (With appln.(s) for stay and Office Report)
                                   2

W.P.(Crl.) No. 91/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 98/2015
(With appln.(s) for stay and Office Report)
W.P.(Crl.) No. 106/2015
(With Office Report)
W.P.(Crl.) No. 96/2015
(With appln.(s) for ex-parte stay and Office Report)
SLP(Crl) No. 3749/2015
(With appln.(s) for bringing subsequent events on record and
filing addl. documents and exemption from filing c/c of the
impugned judgment and exemption from filing O.T. and Office
Report)
W.P.(Crl.) No. 110/2015
(With appln.(s) for interim stay and Office Report)
W.P.(Crl.) No. 121/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 120/2015
(With appln.(s) for ex-parte stay and Office Report)
W.P.(Crl.) No. 117/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 118/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 116/2015
(With appln.(s) for exemption from filing O.T. and interim stay
and Office Report)
W.P.(Crl.) No. 119/2015
(With appln.(s) for stay and exemption from filing O.T. and Office
Report)


Date : 04/08/2015 This petition was called on for hearing today.


CORAM :   HON'BLE MR. JUSTICE DIPAK MISRA
          HON'BLE MR. JUSTICE PRAFULLA C. PANT

                    Mr.   K. Parasaran, Sr. Adv. (A.C.)
                    Mr.   Nikhil Swami, Adv.
                    Mr.   Vineet Pandey, Adv.
                    Ms.   Aditi Dani, Adv.
                    Mr.   Ashwin Kumar, Adv.
                    Ms.   Gayathri D.E., Adv.
                    Ms.   Prabha Swami, Adv.

                    Mr.   T.R. Andhyarujina, Sr. Adv. (A.C.)
                    Mr.   soumik Ghosal, Adv.
                    Mr.   Siddharth Sijoria, Adv.
                    Ms.   Jesal Wahi, Adv.
                                       3



For Petitioner(s)       Dr. Subramanian Swamy, Petitioner-in-person
                        Ms. Roxna Swamy, Adv.
                        Mr. Yatinder Choudhary, Adv.

WP(Crl.) 67/15          Mr.   P.P. Rao, Sr. Adv.
                        Mr.   Harin P. Raval, Sr. Adv.
                        Ms.   Mahalakshmi Pavani, Sr. Adv.
                        Mr.   Santosh Krishnan, AOR
                        Mr.   G. Balaji, Adv.
                        Mr.   K.C. Mittal, Adv.
                        Ms.   Tarannum Cheema, Adv.
                        Ms.   S. Kumar, Adv.

WP(Crl.) 110/15         Dr.   Rajeev Dhavan, Sr. Adv.
                        Mr.   D.K. Singh, Adv.
                        Mr.   Pradeep Shukla, Adv.
                        Mr.   Abhijit Sengupta, AOR

WP(Crl.) 62/15          Mr.   Arvind Datar, Sr. Adv.
                        Mr.   Tridip Pais, Adv.
                        Ms.   Vrindia Bhandari, Adv.
                        Mr.   Gautam Narayan, AOR

WP(Crl.) 91/15          Mr. Abhinav Mukerji, AOR

WP(Crl.) 120/15 &       Mr. Anil Kumar Mishra-I, AOR
WP(Crl.) 121/15

WP(Crl.) 8/15,          Mr. G.S. Mani, Adv.
TP(Crl.) 102-105/15 &   Mr. P.K. Tripathi, Adv.
TP(Crl.) 94-101/15,     Mr. M.M. Kashyap, AOR

WP(Crl.) 19/15 &        Ms. Pratibha Jain, AOR
SLP(Crl.)2295/15

WP(Crl.) 56/15          Dr.   Rajeev Dhavan, Sr. Adv.
                        Mr.   Trideep Pak, Adv.
                        Ms.   Vrinda Bhandari, Adv.
                        Mr.   Chirag M. Shroff, AOR

WP(Crl.) 63/15 &        Mr. Ranjit B. Raut, Adv.
WP(Crl.) 64/15          Ms. Bina Gupta, AOR

WP(Crl.) 67/15          Mr. Santosh Krishnan, AOR
                                       4

WP(Crl.) 79/15          Mr. Sandeep Kapur, Adv.
                        Mr. V.P. Sandhu, Adv.
                        Ms. Niharikaa Karanjawala, Adv.
                        Mr. Mayank Dutta, Adv.
                        Mrs. Manik Karanjawala, Adv.
                        Ms. Apurva Pandey, Adv.
                  For   M/s. Karanjawala & Co.

WP(Crl.) 73/15          Mr. Nikhil Goel, AOR

WP(Crl.) 82/15          Mr. Sachin Patil, AOR

WP(Crl.) 80/15          Mr.   Sanjay Hegde,Sr. Adv.
                        Ms.   Varuna Bhandari, Adv.
                        Mr.   Amit Kumar Pathak, Adv.
                        Mr.   B.V. Singh, Adv.
                        Ms.   Ruchi Kohli, AOR

WP(Crl.) 77/15          Mr. R.V. Kameshwaran, AOR

WP(Crl.) 98/15          Mr. Lalit Kumar, AOR
                        Mr. Surinder Singh, Adv.
                        Ms. Jaismine Kaur, Adv.
                        Ms.Tina Ahuja, Adv.

WP(Crl.) 96/15          Mr. Aruneshwar Gupta, AOR

WP(Crl.) 106/15         Mr.   Anup J. Bhambani, Adv.
                        Mr.   Mohit Paul, AOR
                        Mr.   apar Gupta, Adv.
                        Mr.   Dushyant Arora, Adv.
                        Mr.   Rizwan, Adv.

WP(Crl.) 119/15         Mr. Pooja Saigal, Adv.
                        Mr. Snehasish Mukherjee,
                        Mr. Khyati Sharma, Adv.


For Respondent(s)       Mr.   P.S. Narasimha, ASG
                        Ms.   V. Mohana, Sr. Adv.
                        Mr.   Tara Chandra Sharma, Adv.
                        Mr.   B. Raghunath, Adv.
                        Mr.   Shridhar Potaraju, Adv.
                        Ms.   Binu Tamba, Adv.
                        Ms.   Sushma Suri, Adv.
                        Ms.   B. Raghunath, Adv.

WP(Crl.) 82/15          Mr. K. Radhakrishna, Sr. Adv.
                        Mr. S.S. Rawat, Adv.
                        Mr. D.S. Mahra, AOR
                                      5

WP(Crl.) 62/15         Mrs. Madhavi Divan, Adv.
                       Mr. Nivesh Rastogi, Adv.
                       Mr. D.S. Mahra, Adv.

WP(Crl.) 62/15         Mr.   A.M. Singhvi, Sr. Adv.
                       Mr.   Sidharth Luthra, Sr. Adv.
                       Ms.   Supriya Juneja, Adv.
                       Mr.   Anandana Handa, Adv.
                       Mr.   Viraj Gandhi, Adv.
                       Mr.   Vinay P. Tripathi, Adv.
                       Mr.   Sourabh Gupta, Adv.

WP 184/14              Mr.   P.N. Puri, Adv.
                       Mr.   Abhishek Puri, Adv.
                       Mr.   Dhiraj, Adv.
                       Ms.   Leeeta Dewan Puri, Adv.

                       Mr.   L.N. Rao, Sr. Adv.
                       Mr.   Subramonium Prasad, Sr. Adv.
                       Mr.   M. Yogesh Kanna, AOR
                       Mr.   Jayant Patel, Adv.
                       Mr.   Asmit Singh, Adv.

                       Mr. Gaurav Agrawal, AOR

WP(Crl.) 19/15         Mr. V. Shekhar, Sr. Adv.
                       Mr. Tarun Gupta, AOR

WP(Crl.) 67/15         Mr.   K.K. Venugopal, Sr. Adv.
                       Mr.   M.N. Krishnamani, Sr. Adv.
                       Mr.   Vikramjit Banarjee, Adv.
                       Mr.   S.S. Shamshery, Adv.
                       Ms.   Bhakti Vardhan Singh, Adv.
                       Mr.   Anish Gupta, Adv.
                       Mr.   Anand De, Adv.
                       Mr.   Merusagar Samantaray, AOR
                       Mr.   Vishnu Shankar Jain, Adv.

WP(Crl.) 73/15         Mr. Avijit Roy, AOR

WP(Crl.) 80/15         Mr. Balbir Singh Gupta, AOR

WP(Crl.) 98/15         Ms. Binu Tamta, AOR

SLP (Crl.) 3749/15 &   Mr. Mahaling Pandarge, Adv.
WP(Crl.) 67/15         Mr. Nishant Katneshwarkar, Adv.

WP(Crl.) 56/15         Mr. Surender K. Sharma, Adv.

WP(Crl.) 56/15         Respondent No.3-in-person
                                         6

WP(Crl.) 62/15            Mr. Ashok Kumar Juneja, Adv.
                          Mr. Chand Qureshi, Adv.
                          Mr. Mansoor Ali, Adv.

WP(Crl.) 98/15            Ms. Mumtaj Bhalla, Adv.
                          Mr. Abhay Kumar, Adv.

WP(Crl.) 218/15           Mr.   H.S. Phoolka, Sr. Adv.
                          Mr.   Mohit Chaudhary, Adv.
                          Ms.   Puja Sharma, Adv.
                          Ms.   Vaishali Mittal, Adv.
                          Mr.   Balwinder Singh Suri, Adv.
                          Mr.   Imran Ali, Adv.
                          Ms.   Damini Chawla, Adv.

SLP(Crl.) 2295/15         Mr. Balwinder Singh Suri, Adv.

WP(Crl.) 64/15            Mr. K.V. Jagdishvaran, Adv.
                          Mrs. G. Indira, Adv.

WP(Crl.) 73/15            Mr. Navnit Kumar, Adv.
                          Ms. Apeksha Sharan, Adv.
                    For   M/s. Corporate Law Group

WP(Crl.) 110/15           Mr. Satish Chandra Mishra, Respondent-in-person


            UPON hearing the counsel the Court made the following
                               O R D E R

Hearing resumed.

Put up for further hearing on 05.08.2015.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master