Allahabad High Court
Manish Dwivedi And Others vs Life Insurance Corporation Of India ... on 7 July, 2010
Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL No. - 656 of 2010 Petitioner :- Manish Dwivedi And Others Respondent :- Life Insurance Corporation Of India Thru Chairman & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- Asgi,Manish Goyal Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
We are informed that in the appeal on similar issues, judgment is awaited by another Division Bench.
In the light of that, 4 weeks time limits the parties to apply the judgment if delivered earlier.
Order Date :- 7.7.2010 Irshad