Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979 4. Manner of exercising option. - An existing employee shall exercise option under sub-sections (3) and (4) of Section 4 of the Act in the form given at Schedule II.
