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State of Gujarat - Section

Section 19 in The Gujarat Land Grabbing (Prohibition) Act, 2020

19. Repeal and saving.

(1)The Gujarat Land Grabbing (Prohibition) Ordinance, 2020 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the said Act.