Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 32 in Tripura Excise Rules, 1962 32. No licence shall be granted to an outstill licensee for the retail sale of foreign liquor or distillery spirit or tari in a shop within twenty miles of his outstill.
