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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(1)(d) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(d)Reduction to a lower stage in the time scale of pay for a period not exceeding three years without cumulative effect ;