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[Cites 0, Cited by 0] [Section 500] [Entire Act]

State of Uttar Pradesh - Subsection

Section 500(2) in Uttar Pradesh Municipal Corporation Act, 1959

(2)When no time is prescribed by this Act for the presentation of an appeal, application or reference, such appeal or application shall be presented or reference shall be made within thirty days from the date of the order in respect of or against which the appeal, application or reference is presented or made.