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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in Orissa Education Act, 1969

(2)Upon supersession of the managing committee or the governing body, as the case may be, the [Director] [Substituted by the Orissa Education (Second Amendment) Act, 1978 (Or. Act 31 of 1978), s. 4(c).] shall, as soon as possible thereafter, reconstitute the managing committee or governing body.