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[Cites 0, Cited by 0] [Section 317] [Entire Act]

State of Punjab - Subsection

Section 317(e) in Punjab Jail Manual, 1996

(e)The warders coming on duty at the opening of the wards in the morning shall be relieved at noon by the squad B which shall be brought into the jail by the head warders taking the second turn of day duty. They shall remain incharge until the prisoners are locked up and the night guard posted.