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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Punjab - Subsection

Section 87(1)(i) in Punjab Regional and Town Planning and Development Act, 1995

(i)in cases specified in clause (a), clause (c), or clause (e) of sub-section (1) of section 86, or sub-section (3) thereof, to restore the land to its condition before the said development, erection, re-erection, excavation or laying out of any means of access to road took place;