Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Tripura - Subsection Section 149(1) in Tripura Panchayats Act, 1993 (1)Zilla Parishad may be vested by the State Government with such powers under any local or special Act as the State Government may thinkfit.
