Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 654] [Entire Act] State of Telangana - Subsection Section 654(6) in Greater Hyderabad Municipal Corporation Act, 1955 (6)an order requiring a dangerous structure to be pulled down, secured or removed under section 456;