Allahabad High Court
M/S Ajay Trading (Coal) Co. And Others vs State Of U.P. And Others on 30 August, 2011
Bench: Sunil Ambwani, Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 963 of 2011 Petitioner :- M/S Ajay Trading (Coal) Co. And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Aloke Kumar,S.P. Gupta,Udai Chandani Respondent Counsel :- C.S.C.,S.P. Kesarwani Hon'ble Sunil Ambwani,J.
Hon'ble Pankaj Mithal,J.
Heard in part.
Put up day after tomorrow i.e.1.9.2011.
Interim orders already granted in all the connected matter, challenging the Fifth amendment to the U.P. Transport of Timber and Other Forest Produce Rules 1978, will continue to operate till the matters are finally decided.
Order Date :- 30.8.2011 piyush