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[Cites 0, Cited by 0] [Section 16] [Entire Act]

UT Ladakh - Subsection

Section 16(2) in The University of Ladakh Act, 2018

(2)It shall be the duty of the Controller of Examinations of the Cluster University to make arrangements connected with the setting and printing of question papers for all the examinations held by the Cluster University including their safe custody and all other matters connected therewith.