Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 24 in Aligarh Muslim University Act, 1920 24. The Executive Council.- The Executive Council shall be the executive body of the University.Its constitution and the term of office of its members and its powers and duties shall be prescribed by the Statutes.
