Supreme Court - Daily Orders
Shyamal Sarkar vs Commissioner Of Income Tax, Siliguri on 10 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.18 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29582/2015
(Arising out of impugned final judgment and order dated 22-04-2015
in ITA No. 815/2008 passed by the High Court Of Calcutta)
SHYAMAL SARKAR Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, SILIGURI Respondent(s)
Date : 10-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Braj Kishore Mishra, AOR
Mr. Amit Bhagat,Adv.
For Respondent(s) Mr. A.K. Srivstava,Adv.
Mr. A.K. Kaul,Adv.
Ms. Saudamini Sharma,Adv.
Ms. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) (VEENA KHERA) COURT MASTER Signature Not Verified ASSISTANT REGISTRAR Digitally signed by MAHABIR SINGH Date: 2017.07.11 14:31:01 IST Reason: