Delhi High Court - Orders
Theme Engineering Services Pvt Ltd vs National Highways Authority Of India on 29 August, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11968/2024, CM APPL. 49791/2024, CM APPL.
49792/2024
THEME ENGINEERING SERVICES PVT LTD .....Petitioner
Through: Mr. Jayant Mehta, Senior Advocate
with Ms. Nandadevi Deka, Ms. Divya
Sharma, Mr. Shashwat Pratyush and
Mr. J. Talukdar, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr. Santosh Kumar, Standing
Counsel with Mr. Devansh Malhotra,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 29.08.2024
1. In the first call, the matter was passed over. In the second call, the matter could not be taken up due to paucity of time.
2. List on 30th August, 2024.
SANJEEV NARULA, J AUGUST 29, 2024 d. negi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2024 at 21:08:12