Section 702(b) in Police Regulations, Bengal , 1943
(b)The Reserve officer shall then prepare a command certificate in B. P. Form No. 10 after entering on it the annual serial number of the escort, the names of all the men composing the escort, the name of the relieving, station, if any, the number of railway warrant, if any, or the amount, if any, advanced for travelling expenses; and any particulars furnished by the jail or asylum authorities as to the dangerous character, etc., of prisoners or lunatics. The Reserve officer shall be responsible for explaining all details entered in the command certificate to the escort commander and shall direct him to report himself with his party to the indenting officer half an hour before the time fixed, and also to the chief police officer of the place of destination after making over charge of the prisoners or treasure.
