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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(j) in Tamil Nadu Prohibition Act, 1937

(j)for the grant of batta to witnesses, and of compensation for loss of time to persons released under sub-section (3) or section 38 on the ground that they have been improperly arrested, and to persons charged before a Magistrate with offences under this Act and acquitted ;