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[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43A(1)(g) in The M.P. Co-Operative Societies Act, 1960

(g)bonus payable to employees under the Payment of Bonus Act, 1965 (No. 21 of 1965);