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State of Rajasthan - Section

Section 10 in The Rajasthan Warehouses Rules, 1960

10. Publication of the grant, suspension and revocation of licence and list of warehouseman and their warehouses.

- The names and location of warehouses and the names and addresses of warehouseman licensed under the Act as on the 1st day of January every year shall be published in the Rajasthan Rajpatra before the 15th of February of the same year. Subsequent suspension or revocation of the licence shall also be published in the Rajasthan Rajpatra.III. Deposit and Maintenance of Goods etc.