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Union of India - Section

Section 34 in The Cost And Works Accountants Act, 1959

34. Alteration in the Register and cancellation of certificate.—

(1)Where an order is made under this Act reprimanding a member a record of the punishment shall be entered against his name in the Register.
(2)Where the name of any member is removed, the certificate of practice granted to him under this Act shall be recalled and cancelled.