Section 9(xxiii) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(xxiii) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

(xxiii)provide for further education to the working professionals and other employees of the Institute in the advanced areas of technology relating to oil, gas and complete hydrocarbon value chain; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(xxiii) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007