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Supreme Court - Daily Orders

Innovative Buildestates Pvt. Ltd. vs Rg Buildestate Pvt. Ltd. on 10 April, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

                                   IN THE SUPREME COURT OF INDIA

                                   CIVIL APPELLATE JURISDICTION

                                   CIVIL APPEAL    NO(S).2529/2023

     INNOVATIVE BUILDESTATES PVT. LTD.                               APPELLANT(S)

                                                  VERSUS

     RG BUILDESTATE PVT. LTD.                                       RESPONDENT(S)




                                             O R D E R

Heard learned counsel for the appellant.

We do not find any reason to interfere in the order impugned passed by the National Company Law Appellate Tribunal dated 22.02.2022.

The civil appeal is, accordingly, dismissed.

...................J. (AJAY RASTOGI) .....................J. (BELA M. TRIVEDI) NEW DELHI;

APRIL 10, 2023.

Signature Not Verified

Digitally signed by
Ashwani Kumar
Date: 2023.04.11
16:58:42 IST
Reason:
ITEM NO.11                 COURT NO.5                 SECTION XVII

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS

Civil Appeal    No(s).   2529/2023

INNOVATIVE BUILDESTATES PVT. LTD.                      Appellant(s)

                                     VERSUS
RG BUILDESTATE PVT. LTD.                               Respondent(s)

(IA No.154860/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.154859/2022-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS Date : 10-04-2023 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Ms. Sonia Mathur, Sr. Adv.

Mr. Ankur Bansal, AOR Mr. Divik Mathur, Adv.

Mr. Sadre Alam, Adv.

For Respondent(s) Mr. Navpreet Singh Ahluwalia, Adv.

Mr. Adhish Sharma, Adv.

Mr. Nitin Pandey, Adv.

Mr. Aakash Khattar, Adv.

Mr. Umesh Kumar Khaitan, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.

The appeal stands dismissed in terms of the signed order.

Pending application(s), if any, stands disposed of accordingly.

(VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS (Signed order is placed on the file)