Supreme Court - Daily Orders
Innovative Buildestates Pvt. Ltd. vs Rg Buildestate Pvt. Ltd. on 10 April, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S).2529/2023
INNOVATIVE BUILDESTATES PVT. LTD. APPELLANT(S)
VERSUS
RG BUILDESTATE PVT. LTD. RESPONDENT(S)
O R D E R
Heard learned counsel for the appellant.
We do not find any reason to interfere in the order impugned passed by the National Company Law Appellate Tribunal dated 22.02.2022.
The civil appeal is, accordingly, dismissed.
...................J. (AJAY RASTOGI) .....................J. (BELA M. TRIVEDI) NEW DELHI;
APRIL 10, 2023.
Signature Not Verified Digitally signed by Ashwani Kumar Date: 2023.04.11 16:58:42 IST Reason: ITEM NO.11 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2529/2023 INNOVATIVE BUILDESTATES PVT. LTD. Appellant(s) VERSUS RG BUILDESTATE PVT. LTD. Respondent(s)
(IA No.154860/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.154859/2022-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS Date : 10-04-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Ms. Sonia Mathur, Sr. Adv.
Mr. Ankur Bansal, AOR Mr. Divik Mathur, Adv.
Mr. Sadre Alam, Adv.
For Respondent(s) Mr. Navpreet Singh Ahluwalia, Adv.
Mr. Adhish Sharma, Adv.
Mr. Nitin Pandey, Adv.
Mr. Aakash Khattar, Adv.
Mr. Umesh Kumar Khaitan, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal stands dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of accordingly.
(VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS (Signed order is placed on the file)