Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 71E in Delhi Motor Vehicles Rules, 1993 71E. - The Commissioner, Transport may by order in writing allow any type of addition or alteration in the colour scheme prescribed for Stage and Contract Carriages.
