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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(1)The Fund of the Scheme shall vest in, and be held and applied by, the Board as Trustees subject to the provisions and for the purposes of this Scheme.