Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 131] [Entire Act] State of Maharashtra - Subsection Section 131(a) in Maharashtra Police Act (a)contravenes any rule or order made under section 33 or any of the conditions of a licence issued under such rule or order, or
