Section 1 in The Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959
1. Short title, extent and commencement.
(a)These rules shall be called the Rajasthan Land Revenue (Construction of Buildings) in Mandi Rules, 1959.(b)These shall come into force immediately.(c)These shall extend to all the Mandis in the area to be served by Bhakhra Canal System [and Rajasthan Canal Project] [Substituted by Notification No. G.S.R. 34(1), Dated 22-4-1975; published in Rajasthan Gazette Part 4(Ga)(I), Dated 1-5-75, p. 66(1).] of the State.
