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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(d) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(d)the number of members necessary to form quorum and the procedure for conduct of business by the General Council under subsections (2) of section 17;