Section 8(b) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006
(b)as required under clause (b) of sub-section (3) of Section 11 of the Act, the Minister-in-charge of the Ministry of Finance shall make a statement immediately following the end of the second quarter detailing the corrective measures taken and the prospects for the fiscal deficit of that financial years.
