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State of Bihar - Section

Section 31 in Bihar Boilers Attendants' Rules, 1948

31. Signature and countersignature.

- Testimonials shall be signed by the Engineer under whom the candidate was employed, or, if not employed under an Engineer, by a responsible person under whom he worked and shall be countersigned by the Owner, Agent, Manager or Secretary of the mill or factory or workshop as the case may be.