Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 66 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989 66. No licenced chemist shall dispense manufacture drugs except on prescription and in accordance with the conditions of his licence.
