Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Bihar - Subsection Section 114(1) in Bihar Minor Mineral Rules, 2017 (1)As soon as a violation of any of the provisions of these rules is detected, the Mining Officer or the Police Officer of the rank of Assistant Sub Inspector and above, shall register a case under the Act and these rules.
